Allahabad High Court
Hemraj Goel And Others vs State Of U.P. & Others on 23 May, 2014
Bench: Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 57 Case :- APPLICATION U/S 482 No. - 1176 of 2004 Applicant :- Hemraj Goel And Others Opposite Party :- State Of U.P. & Others Counsel for Applicant :- Ram Babu Sharma,G.K. Srivastava,Mohd.Shariq Counsel for Opposite Party :- Govt. Advocate,N.K. Srivastava,P.K. Srivastava Hon'ble Shashi Kant,J.
Heard learned counsel for the applicants and learned A.G.A.
No one is present on behalf the respondent no. 2.
Learned counsel for the applicant prays for and is granted ten days time to file rejoinder affidavit.
List as peremptorily after two weeks.
Order Date :- 23.5.2014 Monika