Allahabad High Court
Lalji vs Union Of India And Another on 23 May, 2014
Bench: Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 57 Case :- APPLICATION U/S 482 No. - 2904 of 2004 Applicant :- Lalji Opposite Party :- Union Of India And Another Counsel for Applicant :- Shakeel Ahmad Counsel for Opposite Party :- A.N. Mahajan,A.G.A.,Dhanjay Awasthi Hon'ble Shashi Kant,J.
Passed over on the request of the learned counsel for the application.
List in the next cause list peremptorily.
Order Date :- 23.5.2014 Monika