Allahabad High Court
Vivek Mudgil vs State Of U.P. & Others on 20 May, 2014
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 538 of 2009 Petitioner :- Vivek Mudgil Respondent :- State Of U.P. & Others Counsel for Petitioner :- V.K. Goel,V.K.Singh Counsel for Respondent :- C.S.C.,A K Yadav,Birendra Singh,J.S.Parihar,Neeraj Tiwari,Pankaj Lal,Prakash Padia Hon'ble Abhinava Upadhya,J.
As prayed, list in the next cause list.
Interim order, if in operation, shall continue till the next date of listing.
Order Date :- 20.5.2014 SKM