Allahabad High Court
Janardan Prasad vs State Of U.P. And 3 Others on 15 May, 2014
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 27290 of 2014 Petitioner :- Janardan Prasad Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Gokaran Singh Counsel for Respondent :- C.S.C.,Sayed Nadeem Ahmad Hon'ble Abhinava Upadhya,J.
Learned Standing Counsel represents respondent no. 1. Sri Sayed Nadeem Ahmad, learned counsel has put in appearance on behalf of respondent nos.2,3 and 4.
The respondents may file counter affidavit within one month.
List thereafter.
Order Date :- 15.5.2014 SKM