Allahabad High Court
Gorakh Yadav vs State Of U.P. And 3 Others on 15 May, 2014
Bench: Arun Tandon, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL MISC. WRIT PETITION No. - 5551 of 2014 Petitioner :- Gorakh Yadav Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Anurag Tripathi Counsel for Respondent :- Govt. Advocate,Nar Singh Hon'ble Arun Tandon,J.
Hon'ble Shashi Kant,J.
Passed over on the illness slip of Sri Anurag Tripathi, Advocate.
List on 26.05.2014 peremptorily at the top of the list.
Order Date :- 15.5.2014 Monika