Allahabad High Court
M/S Simbhaoli Sugars Ltd.Through ... vs Union Of India,Ministry Of ... on 12 May, 2014
Bench: Sheo Kumar Singh, Devendra Kumar Upadhyaya
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 1 Case :- MISC. BENCH No. - 2156 of 2013 Petitioner :- M/S Simbhaoli Sugars Ltd.Through Its Authorized Signatory Respondent :- Union Of India,Ministry Of Finance,Deptt.Of Revenue & Ors. Counsel for Petitioner :- Dhruv Mathur Counsel for Respondent :- A.S.G.,Dipak Seth Hon'ble Sheo Kumar Singh,J.
Hon'ble Devendra Kumar Upadhyaya,J.
On the request of learned counsel for the respondents, let this matter be listed in the 2nd week of July, 2014.
Interim stay shall remain in operation till the next date of listing.
Order Date :- 12.5.2014 M.A.A.
(D.K. Upadhyaya, J.) (S.K. Singh, J.)