Allahabad High Court
Shilpi Devi vs State Of U.P.And 3 Others on 6 May, 2014
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 25775 of 2014 Petitioner :- Shilpi Devi Respondent :- State Of U.P.And 3 Others Counsel for Petitioner :- Sanjay Kumar Srivastava,Alok Sharma Counsel for Respondent :- C.S.C.,Santosh Kumar Hon'ble Abhinava Upadhya,J.
Learned counsel for the petitioner prays for and is allowed two days' time to file supplementary affidavit.
Put up this matter on Tuesday, i.e., 13.5.2014 as fresh.
Order Date :- 6.5.2014 SKM