Allahabad High Court
Krishna Kumar vs State Ofm U.P. & Others on 5 May, 2014
Bench: Attau Rahman Masoodi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 18848 of 2012 Petitioner :- Krishna Kumar Respondent :- State Ofm U.P. & Others Counsel for Petitioner :- Mohd. Akbar Shah Alam Counsel for Respondent :- C.S.C. Hon'ble Attau Rahman Masoodi,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit.
List in the month of July, 2014.
Order Date :- 5.5.2014 aks (Attau Rahman Masoodi J. )