Dy. Director Of ... vs Deo Nath Yadav

Citation : 2014 Latest Caselaw 1447 ALL
Judgement Date : 2 May, 2014

Allahabad High Court
Dy. Director Of ... vs Deo Nath Yadav on 2 May, 2014
Bench: Sheo Kumar Singh, Anant Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 440 of 2007
 

 
Appellant :- Dy. Director Of Education(Sanskrit) U.P. Alld. & Another
 
Respondent :- Deo Nath Yadav
 
Counsel for Appellant :- Standing Counsel
 
Counsel for Respondent :- P.N. Tiwari,P.N. Tripathi
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

While dictating the judgment, it is found that some more facts are required to be cleared.

As this court is not sitting in this jurisdiction as regular Bench,  list this appeal in the week commencing 12th May, 2014 for Admission/Hearing before regular appropriate Court.

This case will not be treated as tied up to this Bench.

Order Date :- 2.5.2014 M.A.A.

(Anant Kumar, J.)   ( S. K. Singh, J.)