Allahabad High Court
Bhutoo Alias Hari Krishan ... vs Shiv Chand Kesari And Others on 1 May, 2014
Bench: Tarun Agarwala, Akhtar Husain Khan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL FROM ORDER No. - 467 of 2006 Appellant :- Bhutoo Alias Hari Krishan Prajapati Respondent :- Shiv Chand Kesari And Others Counsel for Appellant :- Ram Singh,A.S.Dubey Hon'ble Tarun Agarwala,J.
Hon'ble Akhtar Husain Khan,J.
List in the next cause list showing the name of Shri Syed Ali Murtaza, the learned counsel for respondent no.2.
Office is directed to submit a fresh report regarding service on the respondent no.1.
Order Date :- 1.5.2014 RU (Akhtar Husain Khan, J.) (Tarun Agarwala, J.)