Allahabad High Court
Narendra Pal Singh vs Commissioner Lucknow Division ... on 24 March, 2014
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- MISC. SINGLE No. - 1207 of 2010 Petitioner :- Narendra Pal Singh Respondent :- Commissioner Lucknow Division Lucknow And Ors. Counsel for Petitioner :- Rajendra Singh Chauhan Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
On the request of Sri Rajendra Singh Chauhan, learned counsel for petitioner, the case is adjourned.
List again.
Order Date :- 24.3.2014 Vijay