Allahabad High Court
Chhattu Prasad vs State Of U.P.And Others on 20 March, 2014
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 55772 of 2012 Petitioner :- Chhattu Prasad Respondent :- State Of U.P.And Others Counsel for Petitioner :- Syed Wajid Ali Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
Lawyers are abstaining from work. None is present on behalf of the petitioner to press this writ petition. However, learned Standing Counsel appearing for the State-respondents is present.
List the matter in the next cause list.
Order Date :- 20.3.2014 SKM