Allahabad High Court
Krishna Kumar Srivastava vs State Of U.P. And 3 Others on 28 March, 2014
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 18251 of 2014 Petitioner :- Krishna Kumar Srivastava Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Virendra Singh Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
Learned Standing Counsel prays for and is allowed one month time to file counter affidavit.
List thereafter.
Order Date :- 28.3.2014 SKM