Allahabad High Court
Yogesh Sharma vs State Of U.P. And Anr. on 28 March, 2014
Bench: Ravindra Singh, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 67 of 2014 Applicant :- Yogesh Sharma Opposite Party :- State Of U.P. And Anr. Counsel for Applicant :- Amit Kumar Chaudhary Counsel for Opposite Party :- Govt. Advocate Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Sri Amit Kumar Chaudhary, counsel for the appellant has sent illness slip.
The office has not sent the record of connected criminal appeal no. 28/2014.
List on 10.4.2014 along with the record of connected criminal appealno. 28/2014.
Order Date :- 28.3.2014 Monika