Allahabad High Court
Shiv Shanker vs State Of U.P. And Another on 28 March, 2014
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 50 Case :- APPLICATION U/S 482 No. - 10724 of 2010 Applicant :- Shiv Shanker Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Archana Mishra Counsel for Opposite Party :- Govt. Advocate,Ajatshatru Pandey,Anurag Upadhyay Hon'ble Arvind Kumar Tripathi,J.
Case called out in the revised list.
Sri Gopal Chaturvedi, learned Senior counsel is present on behalf of opposite party no.2. None present on behalf of learned counsel for the applicant.
The case is passed over for the day.
List again in the next cause list.
Order Date :- 28.3.2014 AHN