Allahabad High Court
Dheerendra Singh vs State Of U.P. And Others on 28 March, 2014
Bench: Ravindra Singh, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- CRIMINAL APPEAL DEFECTIVE U/S 372 CR.P.C. No. - 697 of 2011 Appellant :- Dheerendra Singh Respondent :- State Of U.P. And Others Counsel for Appellant :- Abhay Raj Singh Counsel for Respondent :- Govt. Advocate,Jai Shankar Audichya Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Sri Abhay Raj Singh, counsel for the appellant has sent illness slip.
In the present case, against the impugned judgment, a Government Appeal no. 6303 of 2011 has been dismissed on 13.3.2012.
List peremptorily on 10.4.2014.
Order Date :- 28.3.2014 Monika