Allahabad High Court
Laxmi Narain Tripathi & Others vs State Of U.P. & Another on 20 March, 2014
Bench: Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. WRIT PETITION No. - 10202 of 2012 Petitioner :- Laxmi Narain Tripathi & Others Respondent :- State Of U.P. & Another Counsel for Petitioner :- R.S. Shukla Counsel for Respondent :- Govt. Advocate,Brij Gopal Tripathi Hon'ble Shashi Kant,J.
List revised.
Heard learned A.G.A.
The lawyers are abstaining from the court working.
List in the next cause list.
Order Date :- 20.3.2014 Monika