Allahabad High Court
Misri Lal And Another vs The Deputy Director Of ... on 20 March, 2014
Bench: Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 14 Case :- CONSOLIDATION No. - 105 of 2014 Petitioner :- Misri Lal And Another Respondent :- The Deputy Director Of Consolidation Sitapur And Ors. Counsel for Petitioner :- Avadhesh Kumar,Vinod Kumar Srivastava Counsel for Respondent :- C.S.C.,D.K.Rai Hon'ble Anjani Kumar Mishra,J.
Put up on 24th March, 2014.
Order Date :- 20.3.2014 Priyanka