Allahabad High Court
Ashok Kumar Gupta vs State Of U.P. & Others on 24 March, 2014
Bench: Ravindra Singh, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 48 of 2013 Applicant :- Ashok Kumar Gupta Opposite Party :- State Of U.P. & Others Counsel for Applicant :- Shiv Nath Singh,Satyam Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Heard learned counsel for the appellant and learned A.G.A. for the State of U.P.
Lower court's record has been received, but the office has not sent it to the court.
List along with lower court's record on 15.04.2014.
Order Date :- 24.3.2014 Monika