Allahabad High Court
Habib & Others vs State Of U.P. on 11 July, 2014
Bench: Akhtar Husain Khan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL REVISION No. - 232 of 2002 Revisionist :- Habib & Others Opposite Party :- State Of U.P. Counsel for Revisionist :- Vijay Shanker Mishra,Shachi Kant Mishra Counsel for Opposite Party :- Govt. Advocate Hon'ble Akhtar Husain Khan,J.
The case is passed over on the request of learned counsel for the revisionists.
List in the next cause list.
Order Date :- 11.7.2014 RU