Allahabad High Court
Cheda Lal, Constable 336 ... vs The State Of U.P. And 2 Others on 12 December, 2014
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 12 Case :- WRIT - A No. - 42751 of 2014 Petitioner :- Cheda Lal, Constable 336 C.P.(812121593) And 32 Others Respondent :- The State Of U.P. And 2 Others Counsel for Petitioner :- Mukesh Pandey Counsel for Respondent :- C.S.C. Hon'ble Manoj Kumar Gupta,J.
Dismissed.
For detailed orders, see order of date passed on Writ - A No. 34228 of 2014 - Manish Kumar Dixit and others Versus State of U.P. and others.
A certified copy of the order dated 12th December 2014 passed in leading Writ Petition No. 34228 of 2014 shall accompany the certified copy of this order.
(Manoj Kumar Gupta, J.) Order Date :- 12.12.2014 AM/-