M/S Sahara India And Another vs Secry./ Labour Commissioner And 2 ...

Citation : 2014 Latest Caselaw 9842 ALL
Judgement Date : 11 December, 2014

Allahabad High Court
M/S Sahara India And Another vs Secry./ Labour Commissioner And 2 ... on 11 December, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 442 of 2014
 
Petitioner :- M/S Sahara India And Another
 
Respondent :- Secry./ Labour Commissioner And 2 Ors.
 
Counsel for Petitioner :- Shakti Swarup Nigam
 
Counsel for Respondent :- C.S.C.,Ram Sheel Sharma
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, list this matter in the next cause list.

Order Date :- 11.12.2014 VKG