Allahabad High Court
M/S Sahara India And Another vs Secry./ Labour Commissioner And 2 ... on 11 December, 2014
Bench: Mahesh Chandra Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 442 of 2014 Petitioner :- M/S Sahara India And Another Respondent :- Secry./ Labour Commissioner And 2 Ors. Counsel for Petitioner :- Shakti Swarup Nigam Counsel for Respondent :- C.S.C.,Ram Sheel Sharma Hon'ble Mahesh Chandra Tripathi,J.
As prayed, list this matter in the next cause list.
Order Date :- 11.12.2014 VKG