Allahabad High Court
Smt. Mayawati vs Dist. Panchayat Raj Officer And 5 ... on 1 December, 2014
Bench: Mahesh Chandra Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 47480 of 2013 Petitioner :- Smt. Mayawati Respondent :- Dist. Panchayat Raj Officer And 5 Others Counsel for Petitioner :- Ajeet Kumar Shukla Counsel for Respondent :- C.S.C.,Dinesh Pathak,Rahul Kumar Tyagi,Sanjay Kumar Hon'ble Mahesh Chandra Tripathi,J.
Learned counsel for the petitioner has filed counter affidavit, is taken on record.
List in the next cause list.
Order Date :- 1.12.2014 VKG