Allahabad High Court
Pawan Kumar Maurya vs State Of U.P.Thru' Secry. And ... on 1 December, 2014
Bench: Mahesh Chandra Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 60357 of 2014 Petitioner :- Pawan Kumar Maurya Respondent :- State Of U.P.Thru' Secry. And Another Counsel for Petitioner :- Om Narayan Pandey Counsel for Respondent :- C.S.C. Hon'ble Mahesh Chandra Tripathi,J.
List this matter in the next cause list.
Order Date :- 1.12.2014 VKG