Ram Kumar Pandey And 9 Ors vs State Of U.P. And 7 Ors

Citation : 2014 Latest Caselaw 10223 ALL
Judgement Date : 12 December, 2014

Allahabad High Court
Ram Kumar Pandey And 9 Ors vs State Of U.P. And 7 Ors on 12 December, 2014
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- WRIT - A No. - 47756 of 2014
 

 
Petitioner :- Ram Kumar Pandey And 9 Ors
 
Respondent :- State Of U.P. And 7 Ors
 
Counsel for Petitioner :- Pankaj Kumar Asthana,Ajit Kumar Singh Solanki
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Dismissed.

For detailed orders, see order of date passed on Writ-A No. 34228 of 2014 Manish Kumar Dixit and others vs. State of U.P. and others.

A certified copy of the order dated 12.12.2014, passed in leading Writ Petition no. 34228 of 2014 shall accompany the certified copy of this order.

(Manoj Kumar Gupta, J.) Order Date :- 12.12.2014 skv