Allahabad High Court
Manoj Kumar Sharma And 13 Ors vs State Of U.P. And 5 Ors on 12 December, 2014
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 12 Case :- WRIT - A No. - 45806 of 2014 Petitioner :- Manoj Kumar Sharma And 13 Ors Respondent :- State Of U.P. And 5 Ors Counsel for Petitioner :- Vijay Gautam Counsel for Respondent :- C.S.C. Hon'ble Manoj Kumar Gupta,J.
Dismissed.
For detailed orders, see order of date passed on Writ - A No. 34228 of 2014 - Manish Kumar Dixit and others Versus State of U.P. and others.
A certified copy of the order dated 12th December 2014 passed in leading Writ Petition No. 34228 of 2014 shall accompany the certified copy of this order.
(Manoj Kumar Gupta, J.) Order Date :- 12.12.2014 AM/-