Devendra Singh Yadav And 21 Others vs State Of U.P. & 6 Others

Citation : 2014 Latest Caselaw 10164 ALL
Judgement Date : 12 December, 2014

Allahabad High Court
Devendra Singh Yadav And 21 Others vs State Of U.P. & 6 Others on 12 December, 2014
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- WRIT - A No. - 42396 of 2014
 

 
Petitioner :- Devendra Singh Yadav And 21 Others
 
Respondent :- State Of U.P. & 6 Others
 
Counsel for Petitioner :- Tripurari Pal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Dismissed.

For detailed orders, see order of date passed on Writ - A No. 34228 of 2014 - Manish Kumar Dixit and others Versus State of U.P. and others.

A certified copy of the order dated 12th December 2014 passed in leading Writ Petition No. 34228 of 2014 shall accompany the certified copy of this order.

(Manoj Kumar Gupta, J.) Order Date :- 12.12.2014 AM/-