Allahabad High Court
Devendra Singh Yadav And 21 Others vs State Of U.P. & 6 Others on 12 December, 2014
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 12 Case :- WRIT - A No. - 42396 of 2014 Petitioner :- Devendra Singh Yadav And 21 Others Respondent :- State Of U.P. & 6 Others Counsel for Petitioner :- Tripurari Pal Counsel for Respondent :- C.S.C. Hon'ble Manoj Kumar Gupta,J.
Dismissed.
For detailed orders, see order of date passed on Writ - A No. 34228 of 2014 - Manish Kumar Dixit and others Versus State of U.P. and others.
A certified copy of the order dated 12th December 2014 passed in leading Writ Petition No. 34228 of 2014 shall accompany the certified copy of this order.
(Manoj Kumar Gupta, J.) Order Date :- 12.12.2014 AM/-