Constable 734 Cp Ajeet Singh vs The Secretary Home Uttar Pradesh ...

Citation : 2014 Latest Caselaw 10103 ALL
Judgement Date : 12 December, 2014

Allahabad High Court
Constable 734 Cp Ajeet Singh vs The Secretary Home Uttar Pradesh ... on 12 December, 2014
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- WRIT - A No. - 44399 of 2014
 

 
Petitioner :- Constable 734 Cp Ajeet Singh
 
Respondent :- The Secretary Home Uttar Pradesh Shashan And 3 Others
 
Counsel for Petitioner :- Mohd. Umar Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Dismissed.

For detailed orders, see order of date passed on Writ-A No.34228 of 2014 Manish Kumar Dixit and others Vs. State of U.P. and others.

A certified copy of the order dated 12.12.2014, passed in leading Writ Petition No.34228 of 2014 shall accompany the certified copy of this order.

          (Manoj Kumar Gupta, J.)               Order Date :- 12.12.2014 SL