M/S Cadilla Healthcare Limited, ... vs State Of U.P. Thru Secy. Medical & ...

Citation : 2014 Latest Caselaw 4892 ALL
Judgement Date : 25 August, 2014

Allahabad High Court
M/S Cadilla Healthcare Limited, ... vs State Of U.P. Thru Secy. Medical & ... on 25 August, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3910 of 2004
 

 
Petitioner :- M/S Cadilla Healthcare Limited, Ahmedabad & Anr.
 
Respondent :- State Of U.P. Thru Secy. Medical & Health Services & Anr.
 
Counsel for Petitioner :- Sharad Pathak
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 25.8.2014 RPD