Allahabad High Court
M/S Cadilla Healthcare Limited, ... vs State Of U.P. Thru Secy. Medical & ... on 25 August, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- MISC. BENCH No. - 3910 of 2004 Petitioner :- M/S Cadilla Healthcare Limited, Ahmedabad & Anr. Respondent :- State Of U.P. Thru Secy. Medical & Health Services & Anr. Counsel for Petitioner :- Sharad Pathak Counsel for Respondent :- C.S.C. Hon'ble Ravindra Singh,J.
Hon'ble Vishnu Chandra Gupta,J.
None appears to press this petition.
Heard learned Standing Counsel.
Due to efflux of time, this petition has become infructuos.
Accordingly, this petition is disposed of.
Order Date :- 25.8.2014 RPD