Allahabad High Court
Ashok Kumar Bajpai vs State Of U.P. & Others on 21 August, 2014
Bench: Surya Prakash Kesarwani
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 33914 of 2010 Petitioner :- Ashok Kumar Bajpai Respondent :- State Of U.P. & Others Counsel for Petitioner :- Girish Singh Counsel for Respondent :- C.S.C. Hon'ble Surya Prakash Kesarwani,J.
This writ petition is listed for disposal under the heading "Group of Cases Likely to be Infructuous".
List has been revised. No one appeared on behalf of the petitioner(s) to press the writ petition.
The writ petition is dismissed as infructuous.
It shall be open to the petitioner(s) to move a Recall Application within thirty days, if according to him, the writ petition still survives.
Order Date :- 21.8.2014 Mukesh