Allahabad High Court
Krishna Kumar And 2 Ors. vs State Of U.P. Thru The ... on 7 April, 2014
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- SERVICE SINGLE No. - 7185 of 2013 Petitioner :- Krishna Kumar And 2 Ors. Respondent :- State Of U.P. Thru The Prin.Secy.Deptt.Of Irrigation & Ors. Counsel for Petitioner :- Surya Narayan Mishra Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
List this case on 28.04.2013.
Interim order, granted earlier, shall continue till the next date of listing.
Order Date :- 7.4.2014 Vijay