Niyaz Khan & Others vs State Of U.P. Thru Prin. Secy. Home ...

Citation : 2014 Latest Caselaw 566 ALL
Judgement Date : 4 April, 2014

Allahabad High Court
Niyaz Khan & Others vs State Of U.P. Thru Prin. Secy. Home ... on 4 April, 2014
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 2109 of 2014
 

 
Petitioner :- Niyaz Khan & Others
 
Respondent :- State Of U.P. Thru Prin. Secy. Home Civil Sectt. Lko & Ors
 
Counsel for Petitioner :- Abdul Alim Khan
 
Counsel for Respondent :- C.S.C.,Manish Mathur
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Writ petition is finally disposed of vide my order of date passed in Writ Petition No. 1841(MS) of 2014.

Order Date :- 4.4.2014 Vijay