Allahabad High Court
Niyaz Khan & Others vs State Of U.P. Thru Prin. Secy. Home ... on 4 April, 2014
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- MISC. SINGLE No. - 2109 of 2014 Petitioner :- Niyaz Khan & Others Respondent :- State Of U.P. Thru Prin. Secy. Home Civil Sectt. Lko & Ors Counsel for Petitioner :- Abdul Alim Khan Counsel for Respondent :- C.S.C.,Manish Mathur Hon'ble Dr. Devendra Kumar Arora,J.
Writ petition is finally disposed of vide my order of date passed in Writ Petition No. 1841(MS) of 2014.
Order Date :- 4.4.2014 Vijay