Allahabad High Court
Abdul Salam & 25 Others vs State Of U.P. Thru District ... on 4 April, 2014
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- MISC. SINGLE No. - 2008 of 2014 Petitioner :- Abdul Salam & 25 Others Respondent :- State Of U.P. Thru District Magistrate Amethi & 2 Others Counsel for Petitioner :- Anil Kumar Mishra Counsel for Respondent :- C.S.C.,Manish Mathur Hon'ble Dr. Devendra Kumar Arora,J.
Writ petition is finally disposed of vide my order of date passed in Writ Petition No. 1841(MS) of 2014.
Order Date :- 4.4.2014 Vijay