Allahabad High Court
Smt. Pachiniya vs District Magistrate & Others on 2 April, 2014
Bench: Pankaj Naqvi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - C No. - 38845 of 2005 Petitioner :- Smt. Pachiniya Respondent :- District Magistrate & Others Counsel for Petitioner :- J.P. Tripathi Counsel for Respondent :- C.S.C. Hon'ble Pankaj Naqvi,J.
It appears that the matter survives.
List in the week commencing 05.05.2014.
Order Date :- 2.4.2014 G.S