Allahabad High Court
Hoti Lal vs Heera Lal & Others on 2 April, 2014
Bench: Pankaj Naqvi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - C No. - 12092 of 2005 Petitioner :- Hoti Lal Respondent :- Heera Lal & Others Counsel for Petitioner :- Dr. S.B. Singh,Rajesh Pachauri Counsel for Respondent :- V.K. Singh,R.Upadhaya,S.C. Hon'ble Pankaj Naqvi,J.
It appears that the matter survives.
List in the week commencing 05.05.2014.
Order Date :- 2.4.2014 G.S