Hoti Lal vs Heera Lal & Others

Citation : 2014 Latest Caselaw 462 ALL
Judgement Date : 2 April, 2014

Allahabad High Court
Hoti Lal vs Heera Lal & Others on 2 April, 2014
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 12092 of 2005
 

 
Petitioner :- Hoti Lal
 
Respondent :- Heera Lal & Others
 
Counsel for Petitioner :- Dr. S.B. Singh,Rajesh Pachauri
 
Counsel for Respondent :- V.K. Singh,R.Upadhaya,S.C.
 

 
Hon'ble Pankaj Naqvi,J.

It appears that the matter survives.

List in the week commencing 05.05.2014.

Order Date :- 2.4.2014 G.S