Allahabad High Court
Tej Pal Gupta & Others vs State Of U.P. & Others on 2 April, 2014
Bench: Pankaj Naqvi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - C No. - 37098 of 2005 Petitioner :- Tej Pal Gupta & Others Respondent :- State Of U.P. & Others Counsel for Petitioner :- Manish Chandra Tewari,Atul Tej Kulshreshthha Counsel for Respondent :- C.S.C.,V.K. Singh Hon'ble Pankaj Naqvi,J.
It appears that the matter survives.
List in the week commencing 05.05.2014.
Order Date :- 2.4.2014 G.S