Tej Pal Gupta & Others vs State Of U.P. & Others

Citation : 2014 Latest Caselaw 457 ALL
Judgement Date : 2 April, 2014

Allahabad High Court
Tej Pal Gupta & Others vs State Of U.P. & Others on 2 April, 2014
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 37098 of 2005
 

 
Petitioner :- Tej Pal Gupta & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Manish Chandra Tewari,Atul Tej Kulshreshthha
 
Counsel for Respondent :- C.S.C.,V.K. Singh
 

 
Hon'ble Pankaj Naqvi,J.

It appears that the matter survives.

List in the week commencing 05.05.2014.

Order Date :- 2.4.2014 G.S