Allahabad High Court
Vishram And Others vs Addl. Dist Judge Ct. No. 7 And ... on 2 April, 2014
Bench: Pankaj Naqvi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - C No. - 44517 of 2005 Petitioner :- Vishram And Others Respondent :- Addl. Dist Judge Ct. No. 7 And Others Counsel for Petitioner :- A.K. Upadhyay Counsel for Respondent :- C.S.C.,Anuj Kumar Hon'ble Pankaj Naqvi,J.
It appears that the matter survives.
List in the week commencing 05.05.2014.
Order Date :- 2.4.2014 G.S