Allahabad High Court
M/S National Textiles Corp. Ltd. ... vs Union Of India Thru Secy Labour ... on 2 April, 2014
Bench: Pankaj Naqvi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - C No. - 44544 of 2005 Petitioner :- M/S National Textiles Corp. Ltd. Thru Managing Director Respondent :- Union Of India Thru Secy Labour Dept And Others Counsel for Petitioner :- Devendra Pratap Singh Counsel for Respondent :- S.S.C. Hon'ble Pankaj Naqvi,J.
It appears that the matter survives.
List in the week commencing 05.05.2014.
Order Date :- 2.4.2014 G.S