Allahabad High Court
Shesh Mani Yadav vs State Of U.P. Thru Secy. And 2 ... on 2 April, 2014
Bench: Pankaj Naqvi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - C No. - 6110 of 2014 Petitioner :- Shesh Mani Yadav Respondent :- State Of U.P. Thru Secy. And 2 Others Counsel for Petitioner :- Dileep Kumar Srivastava Counsel for Respondent :- C.S.C.,Shiv Prakash Hon'ble Pankaj Naqvi,J.
Learned Standing Counsel prays for and is granted six weeks to file counter affidavit.
List immediately thereafter.
The office is directed to submit a report in the light of the office report dated 25.2.2014.
Order Date :- 2.4.2014 G.S