Allahabad High Court
Mainuddin Ansari vs State Of U.P. And 2 Others on 1 April, 2014
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 18708 of 2014 Petitioner :- Mainuddin Ansari Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Rajneesh Kumar Srivastava,Smt. Priyanka Srivastava Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
Learned Standing Counsel prays for and is allowed one month time to file counter affidavit.
List thereafter.
Order Date :- 1.4.2014 SKM