Allahabad High Court
Ravi vs State Of U.P. on 11 September, 2013
Bench: Jayashree Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10545 of 2012 Applicant :- Ravi Opposite Party :- State Of U.P. Counsel for Applicant :- Amar Nath Counsel for Opposite Party :- Govt. Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
No one is present on behalf of the learned counsel for the accused applicant to press this bail application.
Learned A.G.A. is present.
List this case peremptorily in the next cause list.
Order Date :- 11.9.2013 Monika