Allahabad High Court
Yajnesh Chandra Pandey vs State Of U.P. Thru' Secy. Law ... on 2 September, 2013
Bench: Rajes Kumar, Manoj Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 42500 of 2005 Petitioner :- Yajnesh Chandra Pandey Respondent :- State Of U.P. Thru' Secy. Law Lucknow & Another Counsel for Petitioner :- Jyoti Giri,A.S. Diwekar,H.N.Singh Counsel for Respondent :- C.S.C.,M.A. Qadeer Hon'ble Rajes Kumar,J.
Hon'ble Manoj Misra,J.
Sri Brijendra Kumar Dwivedi, Section Officer, U.P. Public Serice Commission, Allahabad is present in the Court and filed an affidavit through Sri Iqbal Ahmad Siddiqui, Advocate. The same may be placed on record.
Sri Sharad Upadhyaya, learned counsel for the petitioner, prays for and is granted two weeks' time to file reply to the affidvit.
List on 17.9.2013. Sri Brijendra Kumar Dwivedi need not to appear in person on the date fixed.
Order Date :- 2.9.2013 OP