Allahabad High Court
S.N.Mishra vs The State Of U.P.Through Secy. on 31 October, 2013
Bench: Rajiv Sharma, Satish Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE BENCH No. - 16 of 1999 Petitioner :- S.N.Mishra Respondent :- The State Of U.P.Through Secy. Counsel for Petitioner :- U.N.Sharma,U.N.Mishra Counsel for Respondent :- C.S.C.,N.C.Mehrotra Hon'ble Rajiv Sharma,J.
Hon'ble Dr. Satish Chandra,J.
Dismissed vide our order of date passed on separate sheets, contained in Writ Petition No.1043 (SB) of 1995.
Order Date :- 31.10.2013 MH/-