Allahabad High Court
Rahamtun vs Civil Judge Junior Division ... on 31 October, 2013
Bench: Shri Narayan Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- MISC. SINGLE No. - 1874 of 2007 Petitioner :- Rahamtun Respondent :- Civil Judge Junior Division Hardoi And 11 Others Counsel for Petitioner :- L.K.Gupta Counsel for Respondent :- C.S.C. Hon'ble Shri Narayan Shukla,J.
List is being revised. Case is called out. None appears to press the reliefs sought in the writ petition. Accordingly, the writ petition is dismissed for want of prosecution.
Order Date :- 31.10.2013 pp