Allahabad High Court
S.D. Jain Boarding House ... vs State Of U.P. And Others on 31 October, 2013
Bench: Uma Nath Singh, Pankaj Naqvi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 55166 of 2012 Petitioner :- S.D. Jain Boarding House (S.D.Jain House) And Another Respondent :- State Of U.P. And Others Counsel for Petitioner :- Kshitish Pandey,Vikas Budhwar Counsel for Respondent :- C.S.C.,A.B.L.Gaur,Ram Gopal Tripathi Hon'ble Uma Nath Singh,J.
Hon'ble Pankaj Naqvi,J.
Order(Oral) No one appears for the University even in second round after pass over.
On request of learned counsel for petitioners, list the matter on 12.11.2013.
Order Date :- 31.10.2013 anb