Allahabad High Court
Ram Naresh Yadav vs Commissioner, Lucknow & Anr. on 31 October, 2013
Bench: Shri Narayan Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- MISC. SINGLE No. - 2414 of 2007 Petitioner :- Ram Naresh Yadav Respondent :- Commissioner, Lucknow & Anr. Counsel for Petitioner :- Santosh Kumar Yadav Counsel for Respondent :- C.S.C.,R.B.S. Rathaur Hon'ble Shri Narayan Shukla,J.
List is being revised. Case is called out. None appears to press the reliefs sought in the writ petition. Accordingly, the writ petition is dismissed for want of prosecution.
Order Date :- 31.10.2013 pp