Sonu @ Khabba vs State Of U.P.

Citation : 2013 Latest Caselaw 6760 ALL
Judgement Date : 30 October, 2013

Allahabad High Court
Sonu @ Khabba vs State Of U.P. on 30 October, 2013
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30360 of 2013
 

 
Applicant :- Sonu @ Khabba
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- K.K. Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the petitioner-applicant is present.

Let counter affidavit be filed within two weeks.

Rejoinder affidavit, if any, may also be filed within one week thereafter.

List immediately after expiry of the aforesaid period.

Order Date :- 30.10.2013 Monika