Allahabad High Court
Mobin vs State Of U.P. on 29 October, 2013
Bench: Jayashree Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30050 of 2013 Applicant :- Mobin Opposite Party :- State Of U.P. Counsel for Applicant :- Ajay Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the petitioner-applicant is present.
Let counter affidavit be filed within two weeks.
Rejoinder affidavit, if any, may also be filed within one week thereafter.
List immediately after expiry of the aforesaid period.
Order Date :- 29.10.2013 Monika