Allahabad High Court
Dr. Alok Kumar Mishra And Anr. vs State Of U.P.& 10 Ors. on 28 October, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 44288 of 2013 Petitioner :- Dr. Alok Kumar Mishra And Anr. Respondent :- State Of U.P.& 10 Ors. Counsel for Petitioner :- Abhishek Srivastava Counsel for Respondent :- C.S.C.,Ikram Ahmad Hon'ble Rajes Kumar,J.
Hon'ble Mahesh Chandra Tripathi,J.
Sri Y. K. Yadav, learned Standing Counsel, states that he has received instruction. He prays for and is granted two weeks time to file counter affidavit.
List in week commencing 18.11.2013. Till the next date of listing, interim order shall continue.
Order Date :- 28.10.2013 OP