Allahabad High Court
Smt. Punita Pandey vs Ravindra Kumar Pandey And Another on 24 October, 2013
Bench: Jayashree Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL REVISION No. - 5117 of 2009 Revisionist :- Smt. Punita Pandey Opposite Party :- Ravindra Kumar Pandey And Another Counsel for Revisionist :- Kirtikar Pande,Raj Kumar Tiwari Counsel for Opposite Party :- I.K.Upadhayay Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the parties are present.
As prayed by learned counsel for the revisionist, list this matter in the next cause list.
Learned counsel for the revisionist to positively argue the matter on the next date fixed.
Order Date :- 24.10.2013 Monika